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State of West Bengal - Section

Section 2009 in Kolkata Municipal Corporation Building Rules, 2009

2009. have been violated in course of the work. The building is structurally safe and fit for use for which it has been

erected/re-erected/altered/added to.".............................................Signature of the Structural Engineer(Name, address and empanelment numberof the Structural Engineer.)................................(Signature of the Architect /Licensed Building Surveyor).......................................(Name, address and License No. of theArchitect/ Licensed Building Surveyor)