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Bombay High Court

The Pr. Commissioner Of Income Tax-3, ... vs Symantec Software India Pvt. Ltd on 26 October, 2018

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 26th October, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :

110 ITXAL/1098/2018 ) Mr. Vijay Kumbhar, Clerk I/b. Sham 111 ITXAL/1099/2018 ) Walve, Advocate for Appellants. 114 ITXAL/1104/2018 ) 131 ITXAL/1154/2018 ) P.C. : Appellants and/or their Advocate to 138 ITXAL/1176/2018 ) remove office objections on the Appeals 148 ITXAL/1225/2018 ) and get the same numbered and 149 ITXAL/1234/2018 ) registered on or before 24.11.2018, 151 ITXAL/1238/2018 ) failing Appeals to stand rejected for non- 152 ITXAL/1239/2018 ) removal of office objections under 153 ITXAL/1240/2018 ) O.S.Rule 986.

Date : 26.10.2018 Prothonotary & Senior Master ::: Uploaded on - 02/11/2018 ::: Downloaded on - 02/11/2018 23:06:22 :::