Section 2(1)(w) in The Border Security Force Act, 1968

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Union of India - Subsection

Section 2(1)(w) in The Border Security Force Act, 1968

(w)"superior officer", when used in relation to a person subject to this Act, means,-

(i)any member of the force to whose command such person is for the time being subject in accordance with the rules;

(ii)any officer of higher rank or class or of a higher grade in the same class, and includes when such person is not an officer, a subordinate officer or an under-officer of higher rank, class or grade;

(x)"under-officer" means a Head Constable, Naik and Lance Naik of the Force;

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Union of India - Subsection

Section 2(1)(w) in The Border Security Force Act, 1968