Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(3) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(3)The State Government may, if it thinks fit, by publication of a notification to the effect in the official Gazette, create only one Fund for the district, after unifying the District Education Fund, the Municipal Education Fund and Patna Municipal Corporation Education Fund.