Karnataka High Court
M/S Radhey Shyam Enterprises, vs M/S Iris Computers Limited on 30 March, 2012
Author: N.Ananda
Bench: N.Ananda
IN THE HIGH COURT or KARNATAKA AT E" E DATED THIS THE 13%?" DAY oI~i.MARC:IEI FORE THE HONBLE MR.JUSTICEEN}E_EANANDA' A CRIMINAL PEFITIQN No.74A8[2O1AA - ~ BETWEEN: 1. . Sri Neer2lJEE K M/s.Radhey Shyam Enterprises No.158, Lalouchi Road ' Lucknow -- 226 018 I Uttar Pradesh Rep. by its Proprietor EE Sri Neeraj Upad'jhyavaE:._ S/ 0 late Sri. Rad.'-.1ey Sha yin. 'Up__adh§yaya Aged"about..3'9 Propifietcr V E I - . Radhey Shyam Enterpifisfis No. 158,<La1oucEhi Road E Lucknow "-2226 O'1_87--. E Ut;.;a'r P.rades'h.__ EE E E ... Petitioners E E EE(By ESrEiE.PE~ravete.n for Papi Reddy, Advocates) M CEoErEiE1EpIEjEters Limited No. 108, Prestige Centre Point _ _ x_Cunni12gh;:1m Road _EBanga1oEre - 560 052 ._ by its Accounts Executive E . S~rEi'Br;EahInananda Reddy. ... Respondent
M / s.V.Ranga Ramu & Associates, Advocates)