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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(1) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(1)Any dispute or difference touching the constitution, management, powers or functions of a Farmers' Organisation arising between members; shall be determined by the Managing Committee of the Farmers' Organisation.