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State of Uttar Pradesh - Section

Section 4 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019

4.

Any trader licensed as crusher unit, who opts to pay the lump sum amount shall submit his application in Form 1 to the Market Committee within 30 days from the date of publication of this order in the Gazette.