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Supreme Court - Daily Orders

Ghewar Ram vs State Of Rajasthan on 4 March, 2016

Bench: Dipak Misra, Shiva Kirti Singh

      ITEM NO.16                       COURT NO.4                 SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (Crl.) No.924/2016

      (Arising out of impugned final judgment and order dated 08/05/2015
      in SBCRL No. 339/2009 passed by the High Court of Rajasthan at
      Jodhpur)


      GHEWAR RAM                                                   Petitioner(s)

                                               VERSUS

      STATE OF RAJASTHAN                                           Respondent(s)

      (With interim relief and office report)


      Date : 04/03/2016 This petition was called on for hearing today.


      CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH


      For Petitioner(s)
                                  Mr. Subhro Sanyal, AOR (A.C.)

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner. The special leave petition is dismissed.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master
Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.03.04
16:49:21 IST
Reason: