Supreme Court - Daily Orders
Ghewar Ram vs State Of Rajasthan on 4 March, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.16 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.924/2016
(Arising out of impugned final judgment and order dated 08/05/2015
in SBCRL No. 339/2009 passed by the High Court of Rajasthan at
Jodhpur)
GHEWAR RAM Petitioner(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
(With interim relief and office report)
Date : 04/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. Subhro Sanyal, AOR (A.C.)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.03.04
16:49:21 IST
Reason: