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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(q) in The Orissa Co-operative Societies Rules, 1965

(q)[ the expressions "Scheduled Castes", "Scheduled Tribes" and "other Backward Classes" shall respectively carry the same meaning as assigned to them under orders of the Government, issued from time to time.] [Inserted by Orissa Gazette Extraordinary No. 500, dated 23.4.1997.]