Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(4) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(4)The exemplary contribution of a child shall be considered for special awards. Any child who violates the rules of the institution or misusing of his position shall be removed from the Committee.