Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 236 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 236. Order not to issue after 25th of the month except in cases of urgency: - Except in cases of urgency, no order for payment of money out of Court shall be issued after the 25th day of each calendar month.
