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[Cites 0, Cited by 0] [Section 50B] [Entire Act]

State of Odisha - Subsection

Section 50B(3) in The Orissa Grama Panchayats Election Rules, 1965

(3)The Presiding Officer shall after close of counting, prepare separate bundles of all papers, reports and results of counting for the office of Sarpanch and membership of the Grama Panchayat and forward such packets duly sealed to the Election Officer along with the voting machines.