Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(ix) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000 (ix)No officer can have the benefit or mutual transfer for more than two times in his/her entire service or for five years, whichever is less.
