National Green Tribunal
Pohra Bachav Samiti vs Amravati Municipal Corporation on 2 September, 2020
Item No. 03(Through VC-Pune)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Video Conferencing)
Original Application No.91/2019 (WZ)
Pohra Bachav Samiti Applicant(s)
Versus
Amravati Municipal Corporation & Ors. Respondent(s)
Date of hearing: 02.09.2020
CORAM:
HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
For Applicant(s) Mr. Ritwick Dutta, Rahul Choudhary
& Sreeja Chakraborty, Advocates
ORDER
1. The applicant has filed an amended memo of the application. That is on record. Proof of service to the respondent has been filed, but the reply had not been submitted till date. Respondents are directed to submit the reply within 4 weeks.
2. The respondents are directed to file their reply within 4 weeks by e-mail at [email protected] preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image PDF.
3. List on 17.12. 2020.
Justice Sheo Kumar Singh, JM Dr.Satyawan Singh Garbyal, EM Original Application No. 91/2019(WZ) N 1