Allahabad High Court
Atul Awasthi vs U.P.Co-Operative Institutional ... on 4 August, 2010
Author: Uma Nath Singh
Bench: Uma Nath Singh
Court No. - 2
Case :- SERVICE BENCH No. - 1049 of 2010
Petitioner :- Atul Awasthi
Respondent :- U.P.Co-Operative Institutional Serive Board Lucknow
Through
Petitioner Counsel :- Umesh Kumar Srivastava
Respondent Counsel :- C.S.C.,B.L.Verma,Jyotinjay Verma
Hon'ble Uma Nath Singh,J.
Hon'ble Vedpal,J.
Vakalatnama filed by Sri Sudeep Seth on behalf of respondent no. 2 is taken on record. Learned counsel for respondent no. 2 prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week. List the matter after three weeks.
Name of Sri Sudeep Seth, who has filed Vakalatnama today, shall be shown in the cause list on the next date of listing as counsel for respondent.
Order Date :- 4.8.2010 Tripathi