Madras High Court
Ansar Bee vs Inspector General Of Registration on 1 February, 2022
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.No.29876 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 01.02.2022
CORAM
THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN
W.P. No.29876 of 2019
Ansar Bee ... Petitioner
-Vs-
1.Inspector General of Registration,
120, Santhome High Road,
Chennai 600 028
2.The District Registrar,
District Registrar Office,
Krishnagiri 635 001
3.The Sub Registrar,
Sub Registrar Office,
Shoolagiri 635 117
4.The Tahsildar,
Shoolagiri Taluk Office,
Shoolagiri,
Krishnagiri District
5.Fathima Bee
6.Bibi Jan ... Respondents
Prayer :- Writ Petition filed under Article 226 of the Constitution of India
praying for the issuance of a Writ of Mandamus directing the respondents 1 to
3 to take necessary action against respondents 5 & 6 under Section 82 of
Registration Act, 1908, for fraudulent registration of release deed dated
28.03.2019 registered as document No.1530/2019 on the file of Sub Registrar
Office, Shoolagiri as per the Report issued in Na.Ka.1508/2019/A2 dated
.07.2019 by the fourth respondent with regard to the land measuring an extent
of 0.05 ¾ cents comprised in survey No.62/6D1B situated at Shoolagiri
https://www.mhc.tn.gov.in/judis
Page 1 of 4
W.P.No.29876 of 2019
Village and Taluk, Krishnagiri District based on the petitioner's representation
dated 26.08.2019 within the time to be stipulated by this Court.
For Petitioner : Mr.T.Vedi
For Respondents
For R1 to 3 : Mr.Yogesh Kannadasan,
Special Government Pleader
For R4 : Mr.S.Rajesh,
Government Advocate
ORDER
The Writ Petition has been filed for direction directing the respondents 1 to 3 to take necessary action against respondents 5 & 6 under Section 82 of Registration Act, 1908, for fraudulent registration of release deed dated 28.03.2019 registered as document No.1530/2019 on the file of Sub Registrar Office, Shoolagiri as per the Report issued in Na.Ka.1508/2019/A2 dated .07.2019 by the fourth respondent with regard to the land measuring an extent of 0.05 ¾ cents comprised in survey No.62/6D1B situated at Shoolagiri Village and Taluk, Krishnagiri District based on the petitioner's representation dated 26.08.2019 within the time to be stipulated by this Court.
2. Heard, Mr.T.Vedi, the learned counsel for the petitioner, Mr.Yogesh Kannadasan, Special Government Pleader appearing for respondents 1 to 3, and Mr.S.Rajesh, Government Advocate appearing for the fourth respondent. https://www.mhc.tn.gov.in/judis Page 2 of 4 W.P.No.29876 of 2019
3. The petitioner lodged complaint before the second respondent as against the illegal transaction by respondents 5 and 6 in respect of the fraudulent registration of release deed dated 28.03.2019, which is pending. Considering the same, the second respondent is directed to issue notice to the petitioner and respondents 5 & 6 and conduct enquiry on the petitioner's complaint after giving them opportunity of hearing and pass orders in respect of fraudulent registration of release deed dated 28.03.2019 registered as document No.1530/2019 on the file of Sub Registrar Office, Shoolagiri as per the Report issued in Na.Ka.1508/2019/A2 dated .07.2019 by the fourth respondent with regard to the land measuring an extent of 0.05 ¾ cents comprised in survey No.62/6D1B situated at Shoolagiri Village and Taluk, Krishnagiri District, within a period of twelve weeks from the date of receipt of copy of this order.
4. With the above direction, this writ petition is disposed of. No order as to costs.
01.02.2022 Internet : Yes Index : Yes/No Speaking order/Non-speaking order lok https://www.mhc.tn.gov.in/judis Page 3 of 4 W.P.No.29876 of 2019 G.K.ILANTHIRAIYAN, J.
lok To
1.Inspector General of Registration, 120, Santhome High Road, Chennai 600 028
2.The District Registrar, District Registrar Office, Krishnagiri 635 001
3.The Sub Registrar, Sub Registrar Office, Shoolagiri 635 117
4.The Tahsildar, Shoolagiri Taluk Office, Shoolagiri, Krishnagiri District W.P. No.29876 of 2019 01.02.2022 https://www.mhc.tn.gov.in/judis Page 4 of 4