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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1) in The Gujarat Municipal Finance Board Act, 1979

(1)The Board may from, time to time constitute amongst its members one or more committees each consisting of such number as the Board may consider necessary for the purpose of discharging such of its duties and functions as may be delegated to such committee or committees by the Board.