Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(d) in The Merchant Shipping Act, 1958 (d)the number of shares in the ship in respect of which he or the company, [or the co-operative society] [ Inserted by Act 43 of 1981, Section 5 (w.e.f. 28.9.1981).], as the case may be, claims to be registered as owner; and
