Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act] State of Assam - Subsection Section 306(1)(j) in Assam Municipal Act, 1956 (j)other similar matter and may, by such rules annul, alter or add to all or any of the rules in the second Schedule.