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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

State of Haryana - Subsection

Section 231(1)(e) in Haryana Municipal Corporation Act, 1994

(e)the arrangements to be made for levelling, paving, metalling, flagging, channelling, sewering, draining, conserving and lighting street or streets.