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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(5)The capacity available as a result of surrender or reduction or cancellation of the reserved capacity may be assigned to any other short term open access customer in accordance with these Regulations.