Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 75 in The Punjab Town Improvement Trust Rules, 1939

75.

Cancelled cheques shall be carefully retained until the accounts for the period to which they relate have been audited, when they shall be destroyed by or, in the presence of, the audit officer, who shall certify upon the counter-foil that the cheque has been so destroyed.Scrutiny of bills