Central Administrative Tribunal - Chandigarh
Bhupinder Singh vs M/O Railways on 15 September, 2017
Author: P. Gopinath
Bench: P. Gopinath
CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH eue ©. A. No.060/00577 / 2016 Date of decision: 15,09,.20i17 CORAM: HON'BLE MR. SANJEEV KAUSHIK, MEMBER (3) HON'BLE MRS. P. GOPINATH, MEMBER (A) sea Bhupinder Singh S/o Sh, Tarlochan Singh, 49/94, New Hardya! Nagar, Near Lamba Pind Chownk, Old Hoshiarpur Road, P.O. Shiekha, Jalandhar City-144025,
2. Naresh Chander Mishra S/o Sh. B. Mishra, Age 55 years, B-34/8442, New Maya Nagar, Churpur Road, Hailbowal Kalan, Ludhiana.
3. Anil Kumar S/o Sh. Baidev Chand, Age "52 years, House No. 21- A, New fad . S/o. oe Agia Rarm,-age53.
Dass Avenue, A- Block, Ajnala Reet, - } mritsar- 143008. APPLICANTS
1. Union of India through Secretary, Ministry of Railways, Baroda House, Railway Board, New Delhi.
2. Union of India through Secretary, Department of Personnel and Training, North Block, New Delhi. | General Manager, Northern Railway, Baroda House, New Delhi, Divisional Railway Manager, Ferozepur Division, Ferozepur. senior Divisional Personnel Officer, Ferozepur Division, Ferozepur. Divisional Personnel Officer, Ferozepur Division, Ferozepur. Aw pw » RESPONDENTS PRESENT: Mr. Rupam Aggarwal, proxy counsel for the applicants. Mr.Yogesh Putney, counsel for the respondents. O.A. No.060/00577/2016 2 iv) ORDER(ORAL) 4 HON'BLE MR. SANJEEV KAUSHIK, MEMBER (3):-
1. On objection raised by learned counsel for the respondents with regard to maintainability of O.A in its present form, learned Proxy counsel for the applicants seeks permission to withdraw the instant O.A with a liberty to file fresh O.A on same cause of action after removing the technical objection.
2. Ordered accordingly.
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F ANGEEV KAUSHIK) ") MEMBER (J) MEMBER (A) Dated: 15.09.2017"
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