Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)for the training of archakas, adhyapakas, vedaparayanikas and an othuvars.