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State of Bihar - Section

Section 480 in Bihar Financial Rules, 1950

480.

(a)In charges against suspense accounts, any expenditure which is not expected to cause an excess over net provision for the year, may be held to be covered thereby.
(b)For payments chargeable to the account of other divisions, departments, or Governments or of non-Government works, and re-payments of deposits, a Divisional Officer does not require any specific provision of funds within the appropriations for his own division. It is sufficient to see that such payments are made only in accordance with the rules.