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State of Bihar - Section

Section 44BM in The Bihar Co-operative Societies Act, 1935

44BM. Restriction of using word "Bank1 by the Primary Agricultural Credit Society.

(1)No Primary Agricultural Credit Society will use the word "Bank", "Banker" or "Banking" or any other derivative of the word "Bank".
(2)The Registrar shall deregister such Primary Agricultural Credit Society, which violates the provision of sub-section (1) of this Section.