Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 920] [Entire Act] Bengal Presidency - Subsection Section 920(g) in Police Regulations, Bengal , 1943 (g)Service rolls in Bengal Form No. 2509, shall be maintained for all inferior servants. No service record need be maintained for the menials paid from the contract contingent grant.
