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[Cites 0, Cited by 0] [Section 4A(2)] [Section 4A] [Entire Act]

State of Telangana - Subsection

Section 4A(2)(a) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(a)the society is in possession of land provided by the Government (either free of cost or at concession rate or at Market rate);