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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(2)The first statutes shall be made by the Government and published in the Official Gazette and a copy thereof shall be laid before the State Legislative Assembly.