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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(d)"Drawing and Disbursing Officer (DDO)" means the officer authorized by the Commission to draw money from the fund as referred to in Rule 3(2) and make payments on behalf of the Commission.