Section 6(3) in The Rajasthan Municipalities (Election) Rules, 1994
(3)One-third (including the number of officers reserved under sub-rule (2) of [the offices of Chairpersons] [Substituted by Notification No. F.8(G)(148) Rules/DLB/ 94/6129, dated 7-11-1994, Published in Rajasthan Gazette, Extra-ordinary, Part VI-A, dated 7-11-1994, page 245.] of municipalities shall be reserved for women.
