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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(77) in Punjab Urban Planning and Development Building Rules, 2018

(77)[ "flatted industry" means a building 15m or more in height and constructed for industrial purpose;] [Substituted by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]