104. Exhibiting mimetic, musical or other performances, etc.
No person shall exhibit, contrary to any regulation made and notified by the Revenue Commissioner or the Commissioner or a District Magistrate, as the case may be, any mimetic, musical or other performances of a nature to attract crowds or carry or place bulky advertisements, pictures, figures or emblems in any street or public place whereby an obstruction to passengers or annoyance to the inhabitants may be occasioned.
