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Patna High Court - Orders

Chandi Dutta Upshastri Mahavidyalaya vs Kameshwar Singh Darbhanga Sanskrit ... on 12 July, 2019

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.14021 of 2019
                  ======================================================
                  Chandi Dutta Upshastri Mahavidyalaya

                                                                           ... ... Petitioner/s
                                                Versus
                  Kameshwar Singh Darbhanga Sanskrit University & Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Durga Nand Jha
                  For the Respondent/s   :     Mr.Subhash Chandra Mishra (Sc16)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                        ORAL ORDER

2    12-07-2019

Put up this case on 06.08.2019 to enable the learned counsel for the respondents to file counter affidavit.

(Anil Kumar Upadhyay, J) uday/-

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