Patna High Court - Orders
Chandi Dutta Upshastri Mahavidyalaya vs Kameshwar Singh Darbhanga Sanskrit ... on 12 July, 2019
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14021 of 2019
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Chandi Dutta Upshastri Mahavidyalaya
... ... Petitioner/s
Versus
Kameshwar Singh Darbhanga Sanskrit University & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Durga Nand Jha
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
2 12-07-2019Put up this case on 06.08.2019 to enable the learned counsel for the respondents to file counter affidavit.
(Anil Kumar Upadhyay, J) uday/-
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