Delhi High Court - Orders
Shamim Ahmed vs Narcotics Control Bureau on 19 October, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2840/2023
SHAMIM AHMED ..... Petitioner
Through: Mr. Yogesh Kumar Saxena, Ms. Priya
Saxena and Mr. Vikrant Pandey, Advocates.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr. Subhash Bansal, Senior Standing
Counsel for NCB with Mr. Shashwat Bansal,
Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.10.2023 Hon'ble Judge is not holding the Court today. List on 14.12.2023.
By Order (COURT MASTER) OCTOBER 19, 2023/ck This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:57:40