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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(iii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(iii)"Agricultural Graduate" means a landless person who is a graduate or a post-graduate in agriculture or agricultural engineering [from any University in India] [Substituted by Notification dated 06.07.1976 - Rajasthan Government Gazette, dated 15.07.1976.] and who is unemployed;