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Union of India - Section

Section 94 in The Navy (Pay And Allowances) Regulations, 1966

94. Rates for officers other than those who opt to be governed by the rules in force prior to 1st October, 1959.

- Officers other than those who have opted to be governed by the rules in force prior to the 1st October, 1959, shall receive survey allowance and survey bounty at the rates shown in the following table :-
Categoryof Officers SurveyAllowance Rs. per mensem SurveyBounty Rs. per mensem
4thClass Assistant Surveyor 50 850 minus surveyallowances received during the period involved.
3rdClass Assistant Surveyor 60 950 minus surveyallowances received during the period involved.
2ndClass Assistant Surveyor 85 1,350 minus surveyallowances received during the period involved.
1stClass Assistant Surveyor 100 1,850 minus surveyallowances received during the period involved.
ChargeLieutenantCommanderCommander 100 1,800 minus surveyallowances received during the period involved.
Captain Nil 1800
Explanation. - An officer who is promoted from one survey class to another during the course of a survey year, shall be eligible for the grant of the survey allowance and bounty at the appropriate rate for the period for which each class is held.