Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Central Electricity Regulatory Commission (Furnishing Of Technical Details By The Generating Companies) Regulations, 2009 6. Actual/expected dates of commercial operation, Unitwise: DD/MM/YYYY (i)Unit -I(ii)Unit-II(iii)..........(iv).............
