Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66E] [Entire Act] State of Maharashtra - Subsection Section 66E(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (i)to get information from the concerned officials of the Council as to the services they will render and the works they propose to do in the area;
