Section 1(2) in The Customs Duties And Cesses (Conversion To Metric Units) Act, 1960
(2)It shall come into force on such [date] [1st October, 1960, vide Notification No. S.O. 2348, dated the 23rd September, 1960, see Gazette of India, Extraordinary, 1960, Pt. II, Section 3(ii), p. 545] as the Central Government may, by notification in the Official Gazette, appoint. 2 to Rep. by the Repealing and Amending Act 2 to 9. Rep. by the Repealing and Amending Act, 1964 (52 of 1964), s. 2 and Sch. I.
