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State of Maharashtra - Section

Section 56 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

56. Uncontested elections.

- In any constituency if there is only one candidate whose nomination has been accepted, or if there are as many candidates as there are seats to be filled in or less candidates than the number of seats to be filled in and their nominations have been accepted, the Returning Officer shall forthwith declare him or them to be duly elected to fill in the seat or seats, as the case may be.