Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] Union of India - Section Section 80CC in The Income Tax Act, 1961 80CC. Deduction in respect of investment in certain new shares. - [Omitted by the Finance (No. 2) Act, 1996 (33 of 1996), section 22 (w.r.e.f. 1-4-1993).]
