Himachal Pradesh High Court
Unknown vs Mohan Dass V. State on 13 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No. 1226 of 2019 13.12.2022 Present: Mr. Dinesh K. Thakur, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General, with Mr. Sunny Dhatwalia, Assistant Advocate General, for the State. Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.4.
CMP-T No. 1121 of 2022 rFor the reasons stated in the application, same is allowed. Application stands disposed of accordingly.
CWPOA No. 1226 of 2019 List this matter for hearing in the first week of April, 2023.
13th December, 2022 (Sandeep Sharma),
Manjit Judge
::: Downloaded on - 13/12/2022 20:35:41 :::CIS