Allahabad High Court
Society Late Sri Ram Dhani Ojha ... vs State Of U.P. & Others on 5 July, 2010
Court No. - 39 Case :- WRIT -- C No. -- 5140 of 2002 Petitioner :- Society Late Sri Ram Dhani Ojha S.J.K.SaIniti 8: Others Respondent :- State Of U.P. 8: Others Petitioner Counsel :- Surendra Chandra Dwivedi Respondent Counsel :- C.S.C. Hon'ble Dilip GuDta.J.
Learned Standing Counsel appearing for the respondents prays for and is granted three week's further time to file the counter affidavit.
List thereafter.
Order Date :- 5.7.2010 SK