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Allahabad High Court

Society Late Sri Ram Dhani Ojha ... vs State Of U.P. & Others on 5 July, 2010

Court No. - 39

Case :- WRIT -- C No. -- 5140 of 2002

Petitioner :- Society Late Sri Ram Dhani Ojha S.J.K.SaIniti 8:
Others

Respondent :- State Of U.P. 8: Others

Petitioner Counsel :- Surendra Chandra Dwivedi
Respondent Counsel :- C.S.C.

Hon'ble Dilip GuDta.J.

Learned Standing Counsel appearing for the respondents prays for and is granted three week's further time to file the counter affidavit.

List thereafter.

Order Date :- 5.7.2010 SK