Kerala High Court
Kuzhanthe Leela Mary vs Charles Savior on 30 March, 2023
Author: C.S.Dias
Bench: C.S.Dias
1
OP(C) No. 750 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
OP(C) NO. 750 OF 2023
TO CONSIDER AND DISPOSE OF IA NO.736/2023 IN OS 324/2022 OF MUNSIFF
COURT, CHITTUR
PETITIONER/S:
1 KUZHANTHE LEELA MARY,AGED 73 YEARS
W/O MICHEAL JOSEPH, KULAMANIYAN VEEDU, PAZHANIYARPALAYAM,
KOZHINJAMPARA, CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678555
2 AMILORPAMARY,AGED 71 YEARS
W/O THANISLAS, SORAPPARA EDATHAR VEETTIL, KOZHIPPARA P.O.,
CHITTUR TALUK, PALAKKAD DISTRICT., PIN - 678557
3 ANJALIN MARY,AGED 69 YEARS
W/O KULANTHAGURU, SORAPPARA PUTHUKUTTIYAR VEETTIL,
KOZHIPPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678557
4 ALESU P,AGED 67 YEARS
S/O PERIYANAYAKAM, NALLAVEEDU HOUSE, DEVARAYANKOTTA,
MENONPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678556
5 AMALDAS ,AGED 65 YEARS
S/O PERIYANAYAKAM, NALLAVEEDU HOUSE, DEVARAYANKOTTA,
MENONPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
678556
6 DENNIS JOSEPH,AGED 61 YEARS
S/O PERIYANAYAKAM, NALLAVEEDU HOUSE, DEVARAYANKOTTA,
MENONPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
678556
7 ARUL RANI ,AGED 59 YEARS
W/O PAUL RAJ, EENASIMUTHAR VEETTIL, MANGAPALLAM,
ERITHIYAMPATHI P.O., CHITTUR TALUK, PALAKKAD DISTRICT, PIN
- 678555
8 DAISY AROGYAMARY ,AGED 57 YEARS
W/O JAYARAJ, SEMBATHI VEEDU, ERITHIYAMPATHI P.O., CHITTUR
TALUK, PALAKKAD DISTRICT., PIN - 678555
9 RENJITH,AGED 40 YEARS
S/O SOURINAYAKAM, NALLAVEEDU HOUSE, DEVARAYANKOTTA,
MENONPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678556
10 AMUDA FATHIMA,AGED 36 YEARS
D/O JAMES PAUL RAJ, PAZHANIYARPALAYAM, KOZHINJAMPARA,
CHITTUR TALUK, PALAKKAD DISTRICT., PIN - 678555
11 MARTIN,AGED 38 YEARS
S/O SOURINAYAKAM, NALLAVEEDU HOUSE, DEVARAYANKOTTA,
2
OP(C) No. 750 of 2023
MENONPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678556
12 ARULMARY,AGED 82 YEARS,W/O DURAIRAJ, AGED 82 YEARS, L H
COLONY, KOZHIPARA P.O., ELIPPARA, CHITTUR TALUK, PALAKKAD
DISTRICT., PIN - 678557
13 VICTORIA A ,AGED 65 YEARS
W/O LATE ALPHONS GURUSWAMI, KANAKKANKALAM, KOZHIPARA P.O.,
CHITTUR TALUK, PALAKKAD DISTRICT., PIN - 678557
14 SESURAJAN T,AGED 65 YEARS
S/O THAMAYAR, DHAST-II, 5/8 SAKTHI VINAYAKAR NAGAR,
VELLALUR P.O., COIMBATORE, TAMIL NADU., PIN - 625109
15 SOUNDARAM,AGED 63 YEARS,ATTAPPALLAM, PAMPAMPALLAM,
GANESHAPURAM, PALAKKAD DISTRICT., PIN - 678621
16 LOURD PUSHPAM,AGED 61 YEARS
W/O AMAL RAJ, PAZHANIYARPALAYAM P.O., CHITTUR TALUK,
PALAKKAD., PIN - 678555
17 ARULSWAMI ,AGED 49 YEARS,S/O LOURD PUSHPAM,
PAZHANIYARPALAYAM P.O., CHITTUR TALUK, PALAKKAD., PIN -
678555
18 SOURIMUTHU DEVASAHAYAM,AGED 57 YEARS
S/O LOURD PUSHPAM, PAZHANIYARPALAYAM P.O., CHITTUR TALUK,
PALAKKAD., PIN - 678555
BY ADVS.
RAJESH SIVARAMANKUTTY
K.V.ANTONY
ARUL MURALIDHARAN
RESPONDENT/S:
1 CHARLES SAVIOR ,AGED 60 YEARS
S/O LATE JOHN CRUZ, EDATHAR VEEDU, KANAKKANKALAM,
KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678557
2 KANAKAPPAN,AGED 58 YEARS
S/O LATE JOHN CRUSE, EDATHAR VEEDU, KANAKKANKALAM,
KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT. ., PIN -
678557
3 DEVADAS,S/O LATE JOHN CRUSE, EDATHAR VEEDU, KANAKKANKALAM,
KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT., PIN -
678557
4 PETER.AGED 55 YEARS,S/O LATE JOHN CRUSE, EDATHAR VEEDU,
KANAKKANKALAM, KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD
DISTRICT., PIN - 678557
5 ELIZABETH,AGED 53 YEARS,W/O SEBASTIAN, KATTIKARAN VEEDU,
NEELIPPARA, KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD
DISTRICT., PIN - 678557
6 FATHIMA ROSLIN,AGED 51 YEARS,W/O BRITO, NATTANAI VEEDU,
DINDUGAL, METTUPATTY, TAMIL NADU., PIN - 624616
7 JASMINE,AGED 49 YEARS,W/O JAMES WILLIAM, KANAKKAN VEEDU,
WALAYAR, CHANDRAPARA, PALAKKAD TALUK AND DISTRICT., PIN -
678624
8 SAVIOR,AGED 66 YEARS,S/O LATE SILUVARAYAR, EDATHAR VEEDU,
3
OP(C) No. 750 of 2023
KANAKKANKALAM, KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD
DISTRICT., PIN - 678557
9 SANDYAGU,AGED 64 YEARS,S/O LATE SILUVARAYAR, EDATHAR
VEEDU, KANAKKANKALAM, KOZHIPARA P.O., CHITTUR TALUK,
PALAKKAD DISTRICT., PIN - 678557
10 DANIAL DARMARAJ ,AGED 62 YEARS
S/O LATE SILUVARAYAR, EDATHAR VEEDU, KANAKKANKALAM,
KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
678557
11 MARY JAYASEELI ,AGED 72 YEARS
W/O LATE SILUVARAYAR, SILVUSATHIRI VEEDU, NEELIPPARA,
KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
678557
12 RAJENDRAMARY ,AGED 60 YEARS
W/O DHARMARAJ, KAKKAYAR VEEDU, AATHUPATTY, WALAYAR DAM
P.O., PALAKKAD TALUK AND DISTRICT, PIN - 678624
13 SUSEELA FATHIMA MARY,AGED 58 YEARS
W/O JOSEPH, CHITHRAVATHI VEEDU, AYYAMARKALAYI,
ERITHIYAMPATHI P.O.,CHITTUR TALUK, PALAKKAD DISTRICT, PIN
- 678555
14 ANTONY METTIDA SELINA ,AGED 56 YEARS
W/O SILVESTER CHARLES, GILUVESTHIRI VEEDU, KOZHIPATHA
P.O., NEELIPPARA, CHITTUR TALUK. PALAKKAD DISTRICT, PIN -
678534
15 ARPUTHAMARY,AGED 54 YEARS,D/O SILVESTER CHARLES,
GILUVESTHIRI VEEDU, KOZHIPATHA P.O., NEELIPPARA, CHITTUR
TALUK. PALAKKAD DISTRICT, PIN - 678534
16 MADALA MARY ,AGED 66 YEARS
W/O MANI, E V P PRESIDENT COLONY, THENEESWARAN KOVIL
VAZHI, VELLALUR P.O., TAMIL NADU, PIN - 625109
17 ARUL,AGED 40 YEARS,S/O MANI, E V P PRESIDENT COLONY,
THENEESWARAN KOVIL VAZHI, VELLALUR P.O., TAMILNADU, PIN -
625109
18 VIMALA,AGED 38 YEARS,D/O MANI, E V P PRESIDENT COLONY,
THENEESWARAN KOVIL VAZHI, VELLALUR P.O., TAMIL NADU, PIN -
625109
19 AROGYARAJ ,AGED 45 YEARS,S/O LATE ALPHONS GURUSWAMI,
KANAKKANKALAM, KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD
DISTRICT, PIN - 678557
20 JOSEPHINE MARY ,AGED 43 YEARS,W/O WILSON, KANAKKANKALAM,
KOZHIPARA P.O., CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
678557
21 AMILORPAMARY ,AGED 41 YEARS
W/O PUSHPARAJ, CHANDRAPURAM, WALAYAR P.O., PALAKKAD TALUK
AND DISTRICT, PIN - 678624
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 30.03.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
4
OP(C) No. 750 of 2023
C.S DIAS,J.
---------------------------
OP(C) No. 750 of 2023
-----------------------------
Dated this the 30th day of March, 2023.
JUDGMENT
The original petition is filed to direct the Court of the Munsiff, Chittur, to consider and dispose of IA No.736/2023 in OS No.324/2022 expeditiously.
2. Pursuant to the order dated 23.3.2023 passed by this Court, the learned Munsiff, by communication dated 29.3.2023, has informed this Court that the interlocutory application was heard and was posted for orders on 28.3.2023.
3. Sri.Rajesh Sivaramankutty, the learned counsel appearing for the petitioner submitted that the 5 OP(C) No. 750 of 2023 court below has allowed IA No.736/2023 on 28.3.2023.
In the light of the above submission, I hold that nothing further survives in the original petition. Hence the original petition is dismissed as infructuous.
SD/-
sks/30.3.2023 C.S.DIAS, JUDGE 6 OP(C) No. 750 of 2023 APPENDIX OF OP(C) 750/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN O.S. NO.
324/2022 DATED 29-8-2022 FILED BY THE PETITIONERS AGAINST THE RESPONDENTS BEFORE THE MUNSIFFS COURT, CHITTUR Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT IN O.S. NO. 324/2022 FILED BY 1ST RESPONDENT DATED 2-12-2022 BEFORE MUNSIFF'S COURT, CHITTUR Exhibit P3 TRUE COPY OF THE WRITTEN STATEMENT FILED BY RESPONDENTS 2 TO 4 AND 9 AND 10 IN O.S. NO. 324/2022 DATED 23- 11-2022 BEFORE THE MUNSIFF'S COURT, CHITTUR Exhibit P4 TRUE COPY OF THE WRITTEN STATEMENT FILED BY RESPONDENTS 6 AND 16 TO 18 IN O.S. NO. 324/2022 DATED 19-1- 2023 BEFORE THE MUNSIFF'S COURT, CHITTU Exhibit P5 TRUE COPY OF THE WRITTEN STATEMENT DATED 3-1-2023 FILED BY 8TH RESPONDENT IN O.S. NO. 324/2022 BEFORE T.HE MUNSIFF'S COURT, CHITTUR Exhibit P6 TRUE COPY OF THE AFFIDAVIT AND PETITION DATED 21-11- 2022 IN I.A. NO. 2555/2022 IN O.S. NO. 324/2022 FILED BY RESPONDENTS 2,3,4 AND 9 AND 10 AS PETITIONERS AGAINST THE PETITIONERS HEREIN AND OTHER RESPONDENTS, AS RESPONDENTS BEFORE THE MUNSIFF'S COURT, CHITTUR.
Exhibit P7 TRUE COPY OF THE AFFIDAVIT AND PETITION I.A. NO. 334/2023 IN I.A. NO. 332/2023 IN O.S. NO. 324/2022 DATED 1-2- 2023 FILED BY PETITIONERS AGAINST RESPONDENTS BEFORE MUNSIFF'S COURT, CHITTUR.
Exhibit P8 TRUE COPY OF L.A. NO. 334/2023 IN IA.1795/2022 IN O.S. NO. 324/2022 DATED 1-2-2023 FILED BY PETITIONERS AGAINST RESPONDENTS BEFORE MUNSIFF'S COURT, CHITTUR.
Exhibit P9 TRUE COPY OF THE AFFIDAVIT AND PETITION AS I.A. NO. 258/2023 IN 0.S. NO. 324/2022 DATED 23-1-2023 FILED BY PETITIONERS AGAINST RESPONDENTS BEFORE MUNSIFF'S COURT, CHITTUR Exhibit P10 TRUE COPY OF THE AFFIDAVIT AND PETITION AS I.A. NO. 333/2023 IN I.A. NO.1795/2022 7 OP(C) No. 750 of 2023 IN O.S. NO. 324/2022 FILED BY PETITIONERS AGAINST RESPONDENTS DATED 1-2-2023 BEFORE THE MUNSIFF'S COURT, CHITTUR Exhibit P11 TRUE COPY OF OBJECTION DATED 2-2-2023 IN IA, NO.332/2023 IN 0.S. NO. 324/2022 FILED BEFORE MTINSIFF'S COURT, CHITTUR IS BY RESPONDENTS 2 TO 4, 9,10 Exhibit P12 TRUE COPY OF OBJECTION DATED 7-2-2023 IN I.A. NO.334/2023 IN 0.S. NO. 324/2022 FILED BEFORE MUNSIFF'S COURT, CHITTUR IS BY 1ST RESPONDENT Exhibit P13 TRUE COPY OF OBJECTION DATED 2-2-2023 IN I.A NO.258/2023 IN O.S. NO. 324/2022 FILED BEFORE MUNSIFF'S COURT, CHITTUR IS BY RESPONDENTS 2 TO 4, 9,10 Exhibit P14 A TRUE COPY OF OBJECTION DATED 3-1-2023 IN I.A. NO.1795/2023 IN O.S. NO. 324/2022 FILED BEFORE MUNSIFF'S COURT, CHITTUR IS BY 8TH RESPONDENT Exhibit P15 TRUE COPY OF OBJECTION DATED 7-2-2023 IN I.A, NO.332/2023 IN O.S. NO. 324/2022 FILED BEFORE MUNSIFFS COURT, CHITTUR IS BY LST RESPONDENT Exhibit P16 TRUE COPY OF OBJECTION DATED 7-2-2023 IN I.A. NO.258/2023 IN O.S. NO. 324/2022 FILED BEFORE MUNSIFF'S COURT, CHITTUR IS BY 1ST RESPONDENT Exhibit P17 TRUE COPY OF THE AFFIDAVIT AND PETITION FILED ON 7- 3-2023 AS PER I.A. NO. 736/2023 IN 0.S. NO. 324/2022 BEFORE THE MUNSIFFS COURT, CHITTUR BY PETITIONERS AGAINST RESPONDENTS.
Exhibit P18 TRUE COPY OF THE COUNTER STATEMENT FILED BY RESPONDENT NO. 2 TO 4, 9 & 10 DATED 15-3-2023 IN I.A. NO. 736/2023 IN O.S. N O. 324/2022