Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 65 in The Orissa Homoeopathic Regulations, 1972 65. Any candidate who makes in his answer books any objectionable or improper remark shall be reported to the Faculty for such action as the Faculty may deem fit.
