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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(2)The Returning Officer shall provide at each polling station, one or more voting machines, as may be specified by the State Election Commission, and copies of relevant part of the electoral roll and such other election material, as may be necessary for taking the poll.