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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(4)(c) in The West Bengal Panchayat Elections Act, 2003

(c)allot symbol to a candidate set up by a recognised political party or a local political party reserved for that party, as the case may be, if a declaration to that effect has been made by the candidate in his nomination paper and a notice in writing has been issued by the prescribed authority of the recognised political party or local political party in such manner as may be prescribed.