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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6)(b) in The Coking Coal Mines (Emergency Provisions) Act, 1971

(b)the current cheque books relating to the coking coal mine which are at the head office or the principal office of the coking coal mine;