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State of Haryana - Section

Section 153 in The Haryana Motor Vehicles Rules, 1993

153. Locking of nuts.

[Section 111]. - All moving pats of every vehicle and all parts subject to service vibration connected by bolts or studs and shall be fastened by lock nuts or by nuts with efficient spring or lock nuts washers or by castellated nuts and split pins or by some other efficient device so as to prevent them working loose.